Megha Thakur vs Shanker Dass And Ors
2021 Latest Caselaw 1261 j&K

                                                                                        Sr. No. 89

                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                               AT JAMMU

                                                                    CM(M) No. 30/2021
                                                                    CM No. 7458/2021

              Megha Thakur                                             .....Appellant(s)/Petitioner(s)


                                           Through: Mr. G. S. Thakur, Advocate

                                      Vs

              Shanker Dass and Ors.                                                 ..... Respondent(s)


                                           Through: Mr. R. S. Thakur, Sr. Advocate with
                                                    Mr. Vasharan Thakur, Advocate

              Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE

                                                        ORDER

06.10.2021

The matter stands already reserved on 04.10.2021.

Learned counsel for the respondents is directed to submit written

submissions and the list of judgments within a week's time.

(Dhiraj Singh Thakur) Judge Jammu 06.10.2021 Muneesh

MUNEESH SHARMA 2021.10.07 17:06 I attest to the accuracy and integrity of this document