Mulkh Raj vs State & Ors
2021 Latest Caselaw 1260 j&K

                                                                Sr. No. 12
                          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                          AT JAMMU

                                                                        SWP No. 1136/2018
                                                                           IA No. 01/2018


                  Mulkh Raj                                        .... Petitioner/Appellant(s)

                                           Through:-   Mr. Pawan Kundal, Advocate

                                     V/s

                  State & ors.                                             .....Respondent(s)

                                           Through:-   Mr. H. A. Siddiqui, Sr. AAG

                  CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                   ORDER

Heard.

Reserved for judgment.

(Sindhu Sharma) Judge JAMMU 06.10.2021 RAM MURTI

RAM MURTI 2021.10.08 11:01 I attest to the accuracy and integrity of this document