Shaib Mohammad Lone vs Mohammad Altaf Khan
2021 Latest Caselaw 1232 j&K/2

                                                                     S. No.17
                                                                     After Notice Matters
                      HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                                 AT SRINAGAR
                                                                         CPSW No. 365/2016

           Shaib Mohammad Lone                                              .....Petitioner(s)

                                          Through:       None.
                      V/s
           Mohammad Altaf Khan                                              ..... Respondent(s)

                                          Through:       Mr. B. A. Dar, Sr. AAG.
           CORAM:
                               Hon‟ble Mr. Justice Sanjay Dhar, Judge.

                                                     ORDER

01.10.2021 Learned counsel for the respondent submits that the LPA filed against the judgment sought to be implemented through the medium of instant contempt petition is still pending. In view of this, the proceedings in this petition are deferred.

List on 9th February, 2022.

(Sanjay Dhar) Judge SRINAGAR 01.10.2021 "Aasif"

AASIF GUL 2021.10.01 07:23 I attest to the accuracy and integrity of this document