Mohd. Rafiz And Others vs J. L. Bhagat
2021 Latest Caselaw 1227 j&K

                                                                         Sr. No. 17



        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT JAMMU


Case: CPSW No. 157 of 2009


Mohd. Rafiz and others                                  .....Appellant/Petitioner(s)

                                Through :- Mr. J. P. Gandhi, Adv.

                         v/s

J. L. Bhagat, Director RDD and others                            .....Respondent(s)

                                Through :- Mr. Aijaz Lone, Dy. AG


Coram:       HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                   ORDER

Last opportunity is granted to the respondents to comply with the

order dated 06.03.2009, failing which, this Court shall be constrained to resort

to the coercive measures to secure the compliance of the judgment.

List on 12.11.2021.

(RAJNESH OSWAL) JUDGE JAMMU 01.10.2021 Paramjeet