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Yudhvir Singh vs Union Territory Of Jammu And ...
2021 Latest Caselaw 1541 j&K

Citation : 2021 Latest Caselaw 1541 j&K
Judgement Date : 25 November, 2021

Jammu & Kashmir High Court
Yudhvir Singh vs Union Territory Of Jammu And ... on 25 November, 2021
                                                                                       Sr. No.37

                                 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                               AT JAMMU

                                                                   WP(Crl) No.28/2021
                                                                   CrlM No.901/2021

           Yudhvir Singh                                             ....Petitioner(s)/Appellant(s)

                                     Through :- Mr. Jagpaul Singh, Advocate.
                           V/s
           Union Territory of Jammu and Kashmir                                ....Respondent(s)
           and others
                                     Through :-   Mr. Aseem Sawhney, AAG.

            Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE

                                                       ORDER

25.11.2021

Heard and reserved for judgment.

Record produced by Mr. Aseem Sawhney, learned AAG is retained.

(Tashi Rabstan) Judge Jammu:

25.11.2021 Surinder

SURINDER KUMAR 2021.11.25 14:22 I attest to the accuracy and integrity of this document

 
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