Karan Kumar And Ors vs State Of J&K
2021 Latest Caselaw 1501 j&K

Citation : 2021 Latest Caselaw 1501 j&K
Judgement Date : 18 November, 2021

Jammu & Kashmir High Court

Karan Kumar And Ors vs State Of J&K on 18 November, 2021

                                                                 Sr. No. 02

        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT JAMMU

                                                 CRA No. 11/2016
                                                 IA No. 1/2016


Karan Kumar and Ors                               .....Appellant(s)/Petitioner(s)

                       Through: None.

                  Vs

State of J&K                                                ..... Respondent(s)

Through: Mr.

Coram: HON'BLE MR. JUSTICE MOHD AKRAM CHOWDHARY, JUDGE

The judgment impugned in this appeal has been passed by me while proceeding over the Trial court.

List before some other Bench, on 08.03.2022.

(MOHD AKRAM CHOWDHARY) JUDGE Jammu 18.11.2021 Javid

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