Ravinder Kumar And Anr vs Union Territory Of Jk And Others
2021 Latest Caselaw 1493 j&K/2

                                                                                  S. No. 1
                                                                                  After Notice (S)
                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                AT SRINAGAR
                                                LPA no. 340/2019
                                                CM no. 7840/2019

        Ravinder Kumar and anr.
                                                                             .... Appellant(s)
                                            Through:     Mr M. Y. Bhat, Sr. Advocate with
                                                         Mr R. A. Bhat, Advocate
                                                         V/s
      Union Territory of JK and others
                                                                              ... Respondent(s)
                                             Through:    Mr B. A. Dar, Sr. AAG for R-1 & 2
                                                         Mr Zahoor Jan, Advocate vice
                                                         Mr Azhar-ul-Amin, Advocate for R-3
                                                         Mr Jahangir Iqbal Ganai, Sr. Adv with
                                                         Mr Mir Naveed Gul, Advocate and
                                                         Ms Humaira Shafi, Advocate for R-4

      CORAM:
                       Hon'ble Mr Justice Ali Mohammad Magrey, Judge
                        Hon'ble Mr Justice Vinod Chatterji Koul, Judge
                                                   ORDER

23.11.2021 Heard learned counsel for the parties. Judgment reserved.

(Vinod Chatterji Koul) (Ali Mohammad Magrey) Judge Judge Srinagar 23.11.2021 Amjad Lone PS

AMJAD AHMAD LONE 2021.11.23 15:11 I attest to the accuracy and integrity of this document