Fayaz Ahmad Makhdoomi And Ors vs Union Of India And Ors
2021 Latest Caselaw 1467 j&K/2

                                                                          Serial No. 35
                                                                         Suppl. cause list


                     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                    AT SRINAGAR

                                                                   SWP No. 1547/2015
                                                                   IA No. 01/2015



           Fayaz Ahmad Makhdoomi and Ors.

                                                                          ..... Petitioner(s)
                                                 Through: -
                          Mr. M. Y. Bhat, Sr. Advocate with Mr. Furkaan, Advocate

                                                    V/s
           Union of India and Ors.
                                                                         ..... Respondent(s)

Through: - Mr. T. M. Shamsi, ASGI CORAM:

Hon'ble Mr Justice Ali Mohammad Magrey, Judge Hon'ble Mr Justice Sanjay Dhar, Judge Order 17.11.2021

Learned counsels appearing for the parties are directed to submit the

synopsis along with Judgments of CAT Benches, Banglore and Calcutta,

which are stated to be confirmed by the respective High Courts, on the next

date of hearing, while sharing the copies with each other simultaneously.

List on 06.12.2021 for continuation of arguments.

                                    (Sanjay Dhar)         (Ali Mohammad Magrey)
                                           Judge                         Judge
           SRINAGAR
           17.11.2021
           "Mohammad Yasin Dar"




MOHAMMAD YASIN DAR
2021.11.17 14:17

I attest to the accuracy and integrity of this document