United India Insurance Co. Ltd vs Jahan Ara Jeelani And Ors
2021 Latest Caselaw 1434 j&K/2

                                                   S. No. 6
                                                   After Notice Matters

HIGH COURT OF JAMMU &KASHMIR AND LADAKH
               AT SRINAGAR
                                                        Mac AppNo. 73/2019
                                                         CM No. 4647/2020
                                                         CM No. 5954/2019

United India Insurance Co. Ltd.                            ......Petitioner(s)

               Through: Mr. Sheikh Sajad Gulzar, Adv.
       V/s
Jahan Ara Jeelani and Ors.                                ..... Respondent(s)

                 Through: Mr. Shafqat Nazir, Dy. AG.
CORAM:
                HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE.

                                    ORDER

12.11.2021 Heard and reserved for judgment.

(Javed Iqbal Wani) Judge SRINAGAR 12.11.2021 "Junaid"