Khursheed Ahmad Lone vs State Of Jk And Ors
2021 Latest Caselaw 1433 j&K/2

                                                                           Regular cause list.

                                                                               Serial No. 25

     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT SRINAGAR
                                                           SWP No. 2139/2013



Khursheed Ahmad Lone
                                                         Petitioner(s)/ Appellant(s)
                        Through: - Mr. Shakir Haqani, Advocate

                                           V/s
State of JK and Ors.
                                                                    .....Respondent(s)
                          Through: - Mr. B.A. Dar, Sr. AAG.

CORAM:
              Hon'ble Mr. Justice Sanjeev Kumar, Judge.
                                        ORDER

12.11.2021

Heard.

Judgment is reserved. Both parties are free to submit brief synopsis.

(Sanjeev Kumar ) Judge Srinagar 12.11.2021 Aadil