Appellant/Petitioner(S) vs Sanjeev Verma And Others
2021 Latest Caselaw 1425 j&K

                                                                         Sr. No. 11



      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU
CJ Court

Case: CPPIL No. 1 of 2018

                                                        .....Appellant/Petitioner(s)
Zulfikar Ahmed Khan and another
                                Through :- Sh. Abrar Ahmed Khan, Advocate.
                         v/s

Sanjeev Verma and others                                         .....Respondent(s)
                                Through :- Sh. F A Natnoo, AAG.


      CORAM:
      HON'BLE THE CHIEF JUSTICE
      HON'BLE MR. JUSTICE MOHAN LAL, JUDGE

                                   ORDER

The petitioners have initiated proceedings for contempt against the

respondents for violation of the judgment and order dated 29.12.2016 whereby

writ petition WPPIL No. 22/2016 was allowed with certain directions.

Sh. Natnoo, learned AAG appearing for the official respondents

seeks a month's time to find out the actual position regarding the construction

and completion of the Mini Secretariat at Mendhar in Poonch District.

On his request to enable him to inform about the updated status of

the project, we adjourn the matter for a month.

List on 21.02.2022.

                           (MOHAN LAL)              (PANKAJ MITHAL)
                                JUDGE                  CHIEF JUSTICE
JAMMU
09.11.2021
Abinash