Mst. Saleema vs Ghulam Rasool Lone
2021 Latest Caselaw 1384 j&K/2

                                                                  S. No. 183
                                                                  Suppl.-1 Cause List
          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT SRINAGAR

                                                                     CR No. 27/2021
                                                                   CM No. 7234/2021


          Mst. Saleema                                                 .....Petitioner(s)

                                       Through: Mr. Malik Mushtaq, Advocate
                    V/s
          Ghulam Rasool Lone                                       ..... Respondent(s)

                                       Through:
          CORAM:
               HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                              ORDER

03.11.2021

Heard and reserved for judgment.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 03.11.2021 "Manzoor"

MANZOOR UL HASSAN DAR 2021.11.03 15:04