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Mir Muzakir Hussain vs State Of Jk And Others
2021 Latest Caselaw 1383 j&K/2

Citation : 2021 Latest Caselaw 1383 j&K/2
Judgement Date : 3 November, 2021

Jammu & Kashmir High Court - Srinagar Bench
Mir Muzakir Hussain vs State Of Jk And Others on 3 November, 2021
                                                                               S. No. 9
                                                                               After Notice
                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                AT SRINAGAR
                                             LPASW no. 92/2017

      Mir Muzakir Hussain
                                                                           .... Appellant(s)
                                           Through:     Mr M. A. Qayoom, Advocate
                                                        V/s
      State of JK and others
                                                                           ... Respondent(s)
                                           Through:     Mr M. A. Chashoo, AAG
      CORAM:
                       Hon'ble Mr Justice Ali Mohammad Magrey, Judge
                            Hon'ble Mr Justice Sanjay Dhar, Judge
                                                    ORDER

03.11.2021 The impugned judgment is passed by one of us (Magrey, J), therefore, the matter shall be listed before a bench of which one of us (Magrey, J) is not the member.

List on 1.12.2021.



                                   (Sanjay Dhar)                (Ali Mohammad Magrey)
                                        Judge                             Judge
      Srinagar
      03.11.2021
      Amjad Lone PS




AMJAD AHMAD LONE
2021.11.03 15:23

I attest to the accuracy and integrity of this document

 
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