Irshad Hussain vs Lahdc Public Works ...
2021 Latest Caselaw 1375 j&K/2

                   Item No.50
                   Regular List

                               HIGH COURT OF JAMMU AND KASHMIR AND LADAKH
                                               AT SRINAGAR
                                               CPOWP No.196/2018

            IRSHAD HUSSAIN
                                                                      ...Petitioner/Appellant(s)

                                  Through:   Mr. Mohsin Qadri, Sr. Advocate with
                                             Mr. M. Tahseen, Advocate
                                                           Vs

            LAHDC PUBLIC WORKS (P.W.D.)(State Government)

                                                                              ...Respondent(s)
                                  Through:   Mr. T.M. Shamsi, ASGI for R2 to R6
            CORAM:
                                  Hon'ble Mr. Justice Vinod Chatterji Koul, Judge.

                                                    ORDER

02.11.2021

Response has already been filed.

Mr. Shamsi, learned ASGI, submits that the judgment and order dated

30.05.2018 passed in OWP no.949/2018, has been complied with regarding

which he has already filed his compliance report way back in the year 2018.

Mr. Qadri, learned senior counsel appearing for petitioner, has shown

his ignorance about the filing of status report and, therefore, prays for

providing of copy of the same in order to go through it.

Let a copy of statement of facts be provided to him by Mr. T.M.

Shamsi, ASGI during the course of week.

List on 23.02.2022.

(Vinod Chatterji Koul) Judge SRINAGAR 02.11.2021 Shameem H.

SHAMEEM HAMID MIR 2021.11.16 12:38 I attest to the accuracy and integrity of this document