United India Insurance Company ... vs Mohammad Shafi Baba And Others
2021 Latest Caselaw 543 j&K/2

                                                                         Sr. No. 101



                 HIGH COURT OF JAMMU AND KASHMIR
                            AT SRINAGAR
                      (Through Video Conferencing)


                                                   CM No. 2170/2021 in
                                                   CMAM No. 35/2014

United India Insurance Company Ltd.                       .....Appellant/Petitioner(s)

                                  Through :- Mr. Z. A. Shah, Sr. Advocate with
                                             Mr. Syed Musaib, Advocate

                            v/s

Mohammad Shafi Baba and others                                     .....Respondent(s)

                                  Through :-


Coram:         HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE


                                     ORDER

The present application has been filed seeking modification of ex-parte

order/judgment dated 2nd July, 2020 passed by the Co-ordinate Bench of this

Court.

The matter is required to be listed before the same Bench that has passed

order dated 2nd July, 2020.

Registry to list this matter before the same Bench on 28th May, 2020

after obtaining requisite permission from Hon'ble the Chief Justice.

(Rajnesh Oswal) Judge SRINAGAR 14.05.2021 Karam Chand