New India Assurance Co. Ltd vs Rajiv Gandotra And Others
2021 Latest Caselaw 302 j&K

Citation : 2021 Latest Caselaw 302 j&K
Judgement Date : 16 March, 2021

Jammu & Kashmir High Court

New India Assurance Co. Ltd vs Rajiv Gandotra And Others on 16 March, 2021

                                                           Sr. No.   206
               HIGH COURT OF JAMMU AND KASHMIR
                          AT JAMMU
CJ Court

Case: OWP No. 604 of 2008


New India Assurance Co. Ltd.                   ...Petitioner(s)/Appellant(s)
                               Through: Sh. Jugal Kishore Gupta, Advocate.

                        v/s
Rajiv Gandotra and others                                .... Respondent(s)
                               Through: Ms. Aarti Bahl, Advocate.


       CORAM:
       HON'BLE THE CHIEF JUSTICE
       HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE


                                   ORDER

Heard.

Reserved for judgment.

(SINDHU SHARMA) (PANKAJ MITHAL) JUDGE CHIEF JUSTICE Jammu 16.03.2021 Sunita

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