Showkat Hussain Koul vs State Of J&K
2021 Latest Caselaw 840 j&K/2

S/No. 201
After Notice
                      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                 AT SRINAGAR

                                                                         CRMC No. 260/2018

           Showkat Hussain Koul                                          .......Petitioner(s)

                                           Through:-       Mr. A. H. Naik, Sr. Adv.
                                                           with Mr. Zia, Adv.
                    Vs.
           State of J&K                                                  ....Respondent(s)

Through:- Mr. B. A. Dar, Sr. AAG.

CORAM:-

Hon'ble Mr. Justice Sanjay Dhar, Judge.

(O R D E R) 30-07-2021

Heard and reserved for judgment. Case diary has been produced.

(Sanjay Dhar) Judge SRINAGAR 30.07.2021 "Aasif"

AASIF GUL 2021.08.02 00:00 I attest to the accuracy and integrity of this document