Dr. Mir Abdul Wahid vs Dr. A. G. Ahanger And Ors
2021 Latest Caselaw 814 j&K/2

S/No. 212
After Notice
                     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                AT SRINAGAR

                                                                       CPSW No. 727/2017

           Dr. Mir Abdul Wahid                                         .......Petitioner(s)

                                           Through:-      Mr. I. Sofi, Adv.
                   Vs.
           Dr. A. G. Ahanger and Ors.                                   ....Respondent(s)

Through:- Mr. Shah Amir, AAG.

CORAM:-

Hon'ble Mr. Justice Sanjeev Kumar, Judge.

(O R D E R) 28-07-2021

Mr. Shah Amir, learned AAG submits that respondents have complied with the judgment and has passed a detailed speaking order. He seeks and is granted weeks' time to place the said order on record with copy in advance to Mr. I. Sofi, Advocate.

List on 17th August, 2021.

(Sanjeev Kumar) Judge SRINAGAR 28.07.2021 "Manzoor"

MANZOOR UL HASSAN DAR 2021.07.28 02:16 I attest to the accuracy and integrity of this document