Syed Ghulam Hussain Naqashbandi vs Mushtaq Ahmad Rather & Anr
2021 Latest Caselaw 812 j&K/2

                                                                                              Sr. No.101

                      IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                         AT SRINAGAR

                     CJ Court

                                                  CCP(D) No.19/2021

                     Syed Ghulam Hussain Naqashbandi                   ...Petitioner(s)/Appellants.
                     Through:      Mr. Syed Manzoor Ahmad, Advocate.
                                                            Vs.
                     Mushtaq Ahmad Rather & anr.                                 ....Respondent(s)
                     Through:
                     CORAM:
                     HON'BLE THE CHIEF JUSTICE
                     HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                                       ORDER

28.07.2021

The allegation is about non-compliance of the direction contained in the judgment and order dated 29.11.2014.

Issue notice to the respondents returnable at an early date.

List on 1st October, 2021.

                                                (SANJAY DHAR)                (PANKAJ MITHAL)
                                                      JUDGE                  CHIEF JUSTICE
                      Srinagar
                      28.07.2021
                      Abdul Qayoom, PS




ABDUL QAYOOM LONE
2021.07.28 16:30

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