Munir Hussain & Ors vs Ajit Kumar Sahu & Ors
2021 Latest Caselaw 693 j&K

                                                                                 Sr. No.279
                                                                                 After notice list



                           HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
                                                                       CPSW No.137/2019 in
                                                                       SWP No.700/2010


                  Munir Hussain & ors.                                 .... Petitioner/Appellant(s)

                                                           Through:-   Mr. Vikas Magotra, Adv.

                                                     V/s

                  Ajit Kumar Sahu & ors.                                       .....Respondent(s)

                                                           Through:-   Mr. Aseem Sawhney,
                                                                       AAG.
                                                                       Mr. Vishal Sharma, ASGI.

                  CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE

                                                            ORDER

Mr. Vikas Magotra submits that LPA No.87/2019 along with

CDLSW No.35/2019 was filed against the judgment dated 01.02.2016 in

SWP No.700/2010 but the same stands rejected. The condonation of delay

application stands rejected and appeal is dismissed as barred by time vide

order dated 03.03.2021.

In view of the aforesaid, Mr. Aseem Sawhney seeks and is granted

four weeks' time to file compliance report.

List on 12.08.2021.

(Sindhu Sharma) Judge JAMMU 09.07.2021 Eva

EVA GUPTA 2021.07.14 16:20 I attest to the accuracy and integrity of this document