Sajad Ahmad Ahwan vs State Of J&K And Ors
2021 Latest Caselaw 218 j&K/2

Serial No. 217
AFTER NOTICE
                     IN THE HIGH COURT OF JAMMU AND KASHMIR
                                  AT SRINAGAR
                                                                         CRMC NO. 502/2018

           Sajad Ahmad Ahwan
                                                                               Petitioner(s)

                                             Through:-   Mr. S. H. Thakur, Adv.
                                                     Vs.
           State Of J&K and Ors.
                                                                               Respondent(s)

Through:- Mr. Sajad, GA. CORAM:-

Hon'ble Mr. Justice Sanjay Dhar, Judge.

(O R D E R) 24-02-2021

Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 24.02.2021 "Aasif

AASIF GUL 2021.02.25 02:54 I attest to the accuracy and integrity of this document