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Syed Sajad Hussain vs Cbi
2021 Latest Caselaw 201 j&K/2

Citation : 2021 Latest Caselaw 201 j&K/2
Judgement Date : 23 February, 2021

Jammu & Kashmir High Court - Srinagar Bench
Syed Sajad Hussain vs Cbi on 23 February, 2021
Serial No. 202
After notice
                     IN THE HIGH COURT OF JAMMU AND KASHMIR
                                  AT SRINAGAR
                                                                         CRA No. 53/2018

           Syed Sajad Hussain
                                                                              Petitioner(s)

                                            Through:-      Mr. Z. A. Shah, Adv.

                                                     Vs.
           CBI                                                              Respondent(s)

Through:- Mr. T. M. Shamshi, ASGI. CORAM:-

Hon'ble Mr. Justice Sanjay Dhar, Judge.

(O R D E R) 23.02.2021

Learned counsel for the petitioner submits that another appeal bearing

CRA NO. 50/2018 titled Tariq Ahmad and anr. Vs. CBI has been filed against

the same judgment which the subject matter of the instant appeal. The said

appeal is stated to be coming up for hearing on 3rd March, 2021.

List along with CRA No. 50/2018 on 3rd March, 2021.

(Sanjay Dhar) Judge SRINAGAR 23.02.2021 "Aasif

AASIF GUL 2021.02.24 02:37 I attest to the accuracy and integrity of this document

 
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