Gh. Rasool Hajam vs Mr. Sheikh Gul Ayaz And Ors
2021 Latest Caselaw 105 j&K/2

                                                                                S.No. 216
                                                                               After Notice
                                                                                CauseList


                               HIGH COURT OF JAMMU AND KASHMIR
                                         AT SRINAGAR
                                                                    CPOWP 380/2014

           GH. RASOOL HAJAM

                                                                       ...Petitioner(s)

                                         Through: Mr. Rizwan Bhat, Advocate.
                                                 V/s
           MR. SHEIKH GUL AYAZ AND ORS

                                                                    ...Respondent(s)
                                         Through: Mr. Irfan Andleeb vice Mr. M.A.Chashoo,AAG.

           Coram:              HON'BLE MR. JUSTICE SINDHU SHARMA, JUDGE

                                                       ORDER

Learned counsel for the respondents to inform on the next date of hearing regarding pendency of review petition, if any, against the impugned judgment.

List again on 26.04.2021.

(SINDHU SHARMA) JUDGE Srinagar 11.02.2021 Muzammil.Q

MUZAMIL QADIR 2021.02.12 10:50 I attest to the accuracy and integrity of this document