M/S Shalimar Constructions vs Skuast (K) And Others
2021 Latest Caselaw 906 j&K/2

                                                                               S. No. 310
                                                                               After Notice (S2)
                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                AT SRINAGAR
                                          WP (C) no. 693/2021
                                          CM no. 2048/2021 c/w
                                          WP (C) no. 694/2021
                                           CM no. 2049/2021
           M/s Shalimar Constructions

                                                                          .... Petitioner(s)
                                         Through:   Mr M. A. Qayoom, Advocate
                                                    Mr Mian Tuffail, Advocate
                                                    Mr Mian Muzaffar, Advocate
                                                    V/s
         SKUAST (K) and others
                                                                         ... Respondent(s)
                                         Through:   Mr M. Y. Bhat, Sr. Advocate with
                                                    Mr R. A. Bhat, Avocate
                                                    Mr N. A. Ronga, Advocate
      CORAM:
                       Hon'ble Mr Justice Ali Mohammad Magrey, Judge
                                               ORDER

13.08.2021 Heard learned counsel for the parties. Judgment reserved.

(Ali Mohammad Magrey) Judge Srinagar 13.08.2021 Amjad Lone PS

AMJAD AHMAD LONE 2021.08.13 16:21 I attest to the accuracy and integrity of this document