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Baldev vs . Naresh Kumar
2026 Latest Caselaw 944 HP

Citation : 2026 Latest Caselaw 944 HP
Judgement Date : 19 February, 2026

[Cites 1, Cited by 0]

Himachal Pradesh High Court

Baldev vs . Naresh Kumar on 19 February, 2026

Baldev vs. Naresh Kumar

.

Cr.MP(M) No.219 of 2026

19.02.2026 Present: Mr. Kuldeep Singh Chandel, Advocate for the petitioner.

Ms. Ruchika Khadu, Advocate for the respondent.

of Cr.MP(M) No.219/2026 & Cr.MP No.561/2026

Notice. Ms. Ruchika Khadu, Advocate, appears

and waives service of notice on behalf of the respondent. She rt prays 10 days' time to produce the respondent in person in order

to make a statement.

Since the matter stands compromised between the

parties, therefore, list the matter on 03.03.2026, for parties

presence.

( Romesh Verma ) Vacation Judge February 19, 2026

(Ritu)

 
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