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Nikhil Thakur vs . State Of H.P.
2026 Latest Caselaw 908 HP

Citation : 2026 Latest Caselaw 908 HP
Judgement Date : 17 February, 2026

[Cites 1, Cited by 0]

Himachal Pradesh High Court

Nikhil Thakur vs . State Of H.P. on 17 February, 2026

Nikhil Thakur Vs. State of H.P.

.

Cr.MP(M) No. 216 of 2026

17.02.2026 Present: Mr. Umesh Kanwar, Advocate, for the

applicant.

Mr. Gobind Korla, Additional Advocate

of General, for the respondent-State.

Notice. Mr. Gobind Korla, learned Additional rt Advocate General, appears and waives service of notice

on behalf of the respondent/State. He undertakes to

file status report/reply on the next date of hearing.

As prayed, list on 28.02.2026.

(Romesh Verma) Vacation Judge February 17, 2026

(Shamsh Tabrez)

 
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