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Vijay Kumar vs . Hrtc & Ors.
2026 Latest Caselaw 903 HP

Citation : 2026 Latest Caselaw 903 HP
Judgement Date : 17 February, 2026

[Cites 1, Cited by 0]

Himachal Pradesh High Court

Vijay Kumar vs . Hrtc & Ors. on 17 February, 2026

Vijay Kumar Vs. HRTC & Ors.

.

CWP No.1890 of 2026

17.02.2026 Present: Mr. Virender Kumar, Advocate, vice

Mr. Ganesh Barowalia, Advocate, for the petitioner.

of Mr. Dheeraj K. Vashist, Advocate, for the respondents.

rt CWP No.1890 of 2026 & CMP No.2481 of

Notice. Mr. Dheeraj K. Vashist, Advocate,

appears and waives service of notice on behalf of the

respondents. He prays for and is granted three weeks'

time to file reply.

List on 24.03.2026.

(Romesh Verma) Vacation Judge February 17, 2026 (Shamsh Tabrez)

 
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