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Sd Sen. Sec. Public School vs . Commissioner Pf
2026 Latest Caselaw 856 HP

Citation : 2026 Latest Caselaw 856 HP
Judgement Date : 13 February, 2026

[Cites 1, Cited by 0]

Himachal Pradesh High Court

Sd Sen. Sec. Public School vs . Commissioner Pf on 13 February, 2026

SD Sen. Sec. Public School vs. Commissioner PF

.

CWP No.1696 of 2026

13.02.2026 Present: Mr. P.K. Verma, Advocate vice Mr. Kul Bhushan Khajuria, Advocate for the petitioner.

CWP No.1696/2026 & CWP No.2239/2026

Issue notice to the respondent, returnable on

of or before next date of hearing, on taking steps during the

course of day.

rt List the matter on 24.02.2026.

( Romesh Verma ) Vacation Judge

February 13, 2026 (Ritu)

 
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