Citation : 2026 Latest Caselaw 809 HP
Judgement Date : 11 February, 2026
Nitika Thakur vs. State of H.P. & Ors.
.
CWP No.1797 of 2026
11.02.2026 Present: Mr. Virender Sharma, Advocate vice Mr. Sunil
Kumar Banyal, Advocate for the petitioner.
Mr. Rajat Chauhan, Assistant Advocate General, for respondents No.1 & 2.
of At the request of learned counsel appearing rt for the petitioner, list on 18.02.2026.
( Romesh Verma ) Vacation Judge
February 11, 2026 (Ritu)
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