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M/S Events Corporation vs . State Of H.P. & Anr.
2026 Latest Caselaw 792 HP

Citation : 2026 Latest Caselaw 792 HP
Judgement Date : 10 February, 2026

[Cites 0, Cited by 0]

Himachal Pradesh High Court

M/S Events Corporation vs . State Of H.P. & Anr. on 10 February, 2026

M/s Events Corporation vs. State of H.P. & Anr.

CWP No.1778 of 2026

.

10.02.2026 Present: Mr. R.S. Chandel, Advocate for the petitioner.

Mr. Amandeep Sharma, Additional Advocate

General, for the respondents.

At the request of learned counsel appearing on

of behalf of the petitioner, list on 11.02.2026.

                 rt                                  ( Romesh Verma )
                                                       Vacation Judge

             February 10, 2026
                  (Ritu)









 

 
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