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Yadwinder Singh vs . State Of H.P.
2026 Latest Caselaw 742 HP

Citation : 2026 Latest Caselaw 742 HP
Judgement Date : 6 February, 2026

[Cites 1, Cited by 0]

Himachal Pradesh High Court

Yadwinder Singh vs . State Of H.P. on 6 February, 2026

Yadwinder Singh Vs. State of H.P.

.

Cr.MP(M) No.111 of 2026

06.02.2026 Present: Mr. Sunil Dutt Gautam and Mr. Harmohan Thakur, Advocates, for the petitioner.

Mr. Sidharth, Jalta, Deputy Advocate General, assisted by HC Yogesh Pundir

of No.84, I/O PS Paonta Sahib, District Sirmour(H.P.), for the respondent-State.

Status report stands filed. The same is taken rt on record.

List for consideration on 28.02.2026, before

the appropriate Bench.

( Jiya Lal Bhardwaj ) 6th February, 2026 Vacation Judge (Kiran)

 
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