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Ramesh Chand vs . Himachal Pradesh State
2026 Latest Caselaw 733 HP

Citation : 2026 Latest Caselaw 733 HP
Judgement Date : 6 February, 2026

[Cites 1, Cited by 0]

Himachal Pradesh High Court

Ramesh Chand vs . Himachal Pradesh State on 6 February, 2026

Ramesh Chand vs. Himachal Pradesh State

.

Forest Development Corporation Ltd. & Ors.

CWP No.1072 of 2026

06.02.2026 Present: Mr. Nitin Thakur, Advocate, for the petitioner.

Ms. Kiran Dhiman, Advocate, for respondent

of Nos.1 & 2.

rt Heard for sometime.

Entire record pertaining to Lot Nos.22, 30 and

65 be produced on 24.02.2026.

( Jiya Lal Bhardwaj ) th 06 February, 2026 Vacation Judge

(ankit)

 
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