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M/S J.B. Rolling Mills Ltd. vs . State Of Hp & Ors.
2026 Latest Caselaw 689 HP

Citation : 2026 Latest Caselaw 689 HP
Judgement Date : 5 February, 2026

[Cites 1, Cited by 0]

Himachal Pradesh High Court

M/S J.B. Rolling Mills Ltd. vs . State Of Hp & Ors. on 5 February, 2026

M/s J.B. Rolling Mills Ltd. Vs. State of HP & Ors.

.

CWP No. 1664 of 2026

05.02.2026 Present: Mr. Ajay Vaidya, Advocate, for the petitioner.

Mr. Anish Banshtu, Deputy Advocate General, for the respondents-State.

of CWP No. 1664 of 2026

Notice. Mr. Anish Banshtu, learned Deputy

Advocate General, appears and waives service of rt notice on behalf of the respondents.

Let reply be filed on or before 05.03.2026.

CMP No. 2196 of 2026

Notice in the aforesaid terms.

Till the next date, no coercive action shall

be taken against the petitioner and the operation of

the impugned order dated 31.12.2025 (Annexure P-3)

shall remain stayed.

List alongwith CWP No. 20235 of 2025.

( Jiya Lal Bhardwaj ) 05 th February, 2026 Vacation Judge (Shamsh Tabrez)

 
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