Waseem Beg vs State Of Hp .
2026 Latest Caselaw 652 HP

Himachal Pradesh High Court

Waseem Beg vs State Of Hp . on 4 February, 2026

Waseem Beg Vs State of HP .

Cr.MP(M) No. 155 of 2026

.

04.02.2026. Present: Mr. Munish Kumar, Advocate, for the petitioner.

Mr. Sikander Bhushan, Deputy Advocate General, for the respondents-State.

Notice. Mr. Sikander Bhushan, learned

of Deputy Advocate General appears and waives service rt of notice on behalf of the respondent.

List on 27.02.2026 before the appropriate

Bench. Status report be filed in the meanwhile.

(Jiya Lal Bhardwaj)

February 04, 2026 Vacation Judge [G.M}]