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Balbir Chand vs . State Of Himachal Pradesh And
2026 Latest Caselaw 625 HP

Citation : 2026 Latest Caselaw 625 HP
Judgement Date : 3 February, 2026

[Cites 1, Cited by 0]

Himachal Pradesh High Court

Balbir Chand vs . State Of Himachal Pradesh And on 3 February, 2026

Balbir Chand vs. State of Himachal Pradesh and others

.

Cr.MMO No.80 of 2026

03.02.2026 Present: Mr. Aditya Parmar, Advocate vice Mr. Rajiv Rai,

Advocate, for the petitioner.

Mr. Sikander Bhushan, Deputy Advocate

of General, for the respondents-State.

rt List after winter vacations before the

appropriate Bench on 24.02.2026.

( Jiya Lal Bhardwaj )

rd 03 February, 2026 Vacation Judge (ankit)

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