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Bakshish Singh vs Himachal Road Transport Corporation ...
2026 Latest Caselaw 1182 HP

Citation : 2026 Latest Caselaw 1182 HP
Judgement Date : 26 February, 2026

[Cites 0, Cited by 0]

Himachal Pradesh High Court

Bakshish Singh vs Himachal Road Transport Corporation ... on 26 February, 2026

Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
           IN THE HIGH COURT OF HIMACHAL PRADESH AT
                                 SHIMLA
                                     CWP No.1154 of 2026
                                     Decided on 26th February, 2026

. Bakshish Singh

...Petitioner Versus Himachal Road Transport Corporation and another

...Respondents Coram

of Hon'ble Mr. Justice Ajay Mohan Goel, Judge

Whether approved for reporting? For the petitioner:

rt Mr. H.R. Bhardwaj, Advocate.

For the respondents: Mr. Rahul Gathania, Advocate.

Ajay Mohan Goel, Judge (Oral)

Issue notice. Mr. Rahul Gathania, Advocate,

accepts notice on behalf of the respondents.

2. Learned counsel for the petitioner submits that the

petitioner has filed representation with regard to the issue

raised in the petition, but the same has not been decided by the

Authority concerned till date.

3. This petition, accordingly, as prayed for, is disposed

of with the direction that let representation of the petitioner be

decided, in the light of the averments made therein as well as

the judgment being relied upon by the petitioner, within a period

of twelve weeks by the Competent Authority.

4. Pending miscellaneous applications, if any, also

.

stand disposed of.

(Ajay Mohan Goel)

Judge February 26, 2026 (Vinod)

of rt

 
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