Decided On: 01.05.2025 vs Sh. Rakesh Kanwar And Another
2025 Latest Caselaw 286 HP

Himachal Pradesh High Court

Decided On: 01.05.2025 vs Sh. Rakesh Kanwar And Another on 1 May, 2025

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

                                                               2025:HHC:11921




IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                                 COPC No. 252 of 2025
                                                 Decided on: 01.05.2025
  Dr. Ranjeet Singh Thakur and others                                  ....Petitioners

                   Versus

  Sh. Rakesh Kanwar and another                                      ...Respondents
  Coram
  The Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
  Whether approved for reporting?1
  For the petitioners  :     Mr. Bharat Thakur, Advocate.

  For the respondents           :       Mr. Sumit Sharma, Deputy
                                        Advocate General.
  Ajay Mohan Goel, Judge                (Oral)

Learned Counsel for the petitioners, on instructions,

submits that the petitioners be allowed to withdraw this petition at

this stage as the petitioners intend to challenge the legislation

which has recently been brought into force by the respondents.

Accordingly the petition is closed as withdrawn at this stage.

Notice discharged.

                                                         (Ajay Mohan Goel)
  May 01, 2025                                                 Judge
      (narender)




  1       Whether reporters of the local papers may be allowed to see the judgment?