Decided On: 20.09.2024 vs The Himachal Pradesh Transport ...
2024 Latest Caselaw 14278 HP

Himachal Pradesh High Court

Decided On: 20.09.2024 vs The Himachal Pradesh Transport ... on 20 September, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

                                                                     2024:HHC:8874




    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                    Execution Petition No. 329 of 2024




                                                                         .
                                    Decided on:             20.09.2024





      Partap Singh                                                           ....Petitioner

                       Versus





      The Himachal Pradesh Transport Corporation
      and another                                                         ...Respondents
      Coram





      The Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
      Whether approved for reporting?1
      For the petitioner  r :    Mr. Sunny Datwalia, Advocate.

      For the respondents           :       Mr. Dheeraj K. Vashisht, Advocate

      Ajay Mohan Goel, Judge                (Oral)

Learned Counsel for the petitioner submits that the

representation of the petitioner has been decided, though against

him. Accordingly, these proceedings are closed but as prayed for,

with liberty to the petitioner to assail the order so passed by the

competent Authority, in accordance with law.

                                                            (Ajay Mohan Goel)
      Sept. 20, 2024                                                 Judge





          (narender)




      1       Whether reporters of the local papers may be allowed to see the judgment?