Decided On: 18.09.2024 vs Dr. Virender Sharma
2024 Latest Caselaw 14116 HP

Himachal Pradesh High Court

Decided On: 18.09.2024 vs Dr. Virender Sharma on 18 September, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

                                                                    2024:HHC:8750




    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                                     COPC No. 405 of 2024




                                                                         .
                                                     Decided on: 18.09.2024





      Bhaskra Nand                                                           ....Petitioner

                       Versus





      Dr. Virender Sharma                                                 ...Respondents
      Coram
      The Hon'ble Mr. Justice Ajay Mohan Goel, Judge.





      Whether approved for reporting?1
      For the petitioner    :    Mr. Sanjeev Bhushan, Senior
                                 Advocate with Mr. Sohail Khan,
                                 Advocate.

      For the respondent            :       Mr. Nitin Thakur, Advocate.

      Ajay Mohan Goel, Judge                (Oral)

Learned Counsel for the respondent on the basis

of instructions imparted to him submits that now the

judgment in issue stands complied with. Accordingly these

proceedings are closed, however, as prayed for, with liberty to

the petitioner that if there is still any surviving grievance, he

may approach the Court by way of appropriate legal

proceedings. Notice discharged.

                                                              (Ajay Mohan Goel)
      Sept. 18, 2024                                                 Judge
          (narender)




      1       Whether reporters of the local papers may be allowed to see the judgment?