Decided On 16Th September vs State Of Himachal Pradesh And Others
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Himachal Pradesh High Court

Decided On 16Th September vs State Of Himachal Pradesh And Others on 16 September, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

    2024:HHC:8562


           IN THE HIGH COURT OF HIMACHAL PRADESH AT
                                   SHIMLA
                                    CWP No. 10211 of 2024
                                    Decided on 16th September, 2024




                                                            .
    Vimla Devi





                                                               ...Petitioner
                             Versus
    State of Himachal Pradesh and others





                                                           ...Respondents
    Coram

    Hon'ble Mr. Justice Ajay Mohan Goel, Judge





    1
        Whether approved for reporting?
    For the petitioner:
                   r           Mr. Vishwa Bhushan, Advocate.

    For the respondents: Mr. Pushpinder Jaswal, Additional

                         Advocate General, for respondents
                         No.1 to 4.

                               Mr. Tek Ram Sharma, Advocate, for


                               respondent No.5.

    Ajay Mohan Goel, Judge (Oral)

Issue notice. Mr. Pushpinder Jaswal, learned

Additional Advocate General and Mr. Tek Ram Sharma,

Advocate, accept notice on behalf of respondents No.1 to 4 and

respondent No.5, respectively.

2. Learned counsel for the petitioner submits that the

petitioner has filed representation with regard to the issue

raised in the petition, but the same has not been decided by the

2024:HHC:8562

Authority concerned till date.

3. This petition, accordingly, as prayed for, is disposed

of with the direction that let representation of the petitioner be

.

decided, in the light of the averments made therein as well as

the judgment being relied upon by the petitioner, within a period

of twelve weeks' by the Competent Authority. Pending

miscellaneous applications, if any, also stand disposed of.

                  r             to             (Ajay Mohan Goel)
                                                    Judge

    September 16, 2024
       (Vinod)