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Decided On 12Th September vs State Of Himachal Pradesh And Others
2024 Latest Caselaw 13806 HP

Citation : 2024 Latest Caselaw 13806 HP
Judgement Date : 12 September, 2024

Himachal Pradesh High Court

Decided On 12Th September vs State Of Himachal Pradesh And Others on 12 September, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

    2024:HHC:8515


        IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
                                     Ex. Petition No.763 of 2024
                                     Decided on 12th September, 2024
    Aparajita Organization
                                                                 ...Petitioner




                                                            .
                               Versus





    State of Himachal Pradesh and others
                                                            ...Respondents
    Coram





    Hon'ble Mr. Justice Ajay Mohan Goel, Judge
    1
    Whether approved for reporting?
    For the petitioner:        Mr. Naresh K. Sharma, Advocate.


                  r             to
    For the respondents: Mr. Sumit
                         General.

    Ajay Mohan Goel, Judge (Oral)

Sharma, Deputy Advocate

Learned counsel for the parties are ad-idem that the

judgment in issue now stands complied with, therefore, the

proceedings are closed as satisfied.

(Ajay Mohan Goel)

Judge

September 12, 2024 (Vinod)

 
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