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Date Of Decision: 10.09.2024 vs State Of H.P.& Ors
2024 Latest Caselaw 13556 HP

Citation : 2024 Latest Caselaw 13556 HP
Judgement Date : 10 September, 2024

Himachal Pradesh High Court

Date Of Decision: 10.09.2024 vs State Of H.P.& Ors on 10 September, 2024

                                            1.
                                                             ( 2024:HHC:8248 )



         IN THE HIGH COURT OF HIMACHAL PRADESH
                         SHIMLA

                                           CWP No.5456 of 2024




                                                                        .
                                           Date of Decision: 10.09.2024





    Minakshi Rana                                                    ...Petitioner





                                           Versus


    State of H.P.& Ors.                                        .....Respondents





    Coram:
    The Hon'ble Mr. Justice Bipin Chander Negi, Judge.
    Whether approved for reporting?1

    For the Petitioner            :        Mr. Dheeraj Kanwar, Advocate.

    For the Respondents :                  Mr. Diwakar Dev Sharma,
                                           Additional Advocate General,
                                           for the respondents/State.



    Bipin Chander Negi, Judge (Oral)

Learned counsel appearing on behalf of the

petitioner submits that he intends to move an appropriate

representation before the concerned quarters for pointing out

five stations of her choice. The representation in this regard

be made within three days from today to the concerned

quarters. On making the requisite representation the same

be decided within four weeks thereafter.

Whether reporters of Local Papers may be allowed to see the judgment?

( 2024:HHC:8248 )

2. In view of the above terms, present petition

stands disposed of, so also the pending application(s), if any.

.


                                           (Bipin Chander Negi)
                                                   Judge
    September 10, 2024





         (subhash)




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