Decided On: 04.09.2024 vs State Of H.P. And Others
2024 Latest Caselaw 13088 HP

Himachal Pradesh High Court

Decided On: 04.09.2024 vs State Of H.P. And Others on 4 September, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

                                                                                         2024:HHC:7920
           IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA




                                                                                .
                                                           CWP No.          9275 of 2024





                                                           Decided on: 04.09.2024
    Sh. Nagar Chand                                                        ... Petitioner





                                Versus

    State of H.P. and others                                                        ... Respondents
    Coram
    Hon'ble Mr. Justice Ajay Mohan Goel, Judge.





    Whether approved for reporting?1
    _____________________________________________________
    For the petitioner      :     Ms. Babita Kumari, Advocate vice
                                  Mr. A.K.Gupta, Advocate.


    For the respondents                  :        Mr. Pushpender Jaswal, Addl. AG.
    Ajay Mohan Goel, Judge                        (Oral)

Notice. Mr. Pushpender Jaswal, learned Additional

Advocate General, accepts notice on behalf of the respondents.

2. Learned Counsel for the petitioner submits that interest

of justice would be served, in case, the representation made by the

petitioner (Annexure P-2, dated 08.03.2024) is directed to be decided

by the competent Authority within some reasonable time.

3. This writ petition is accordingly disposed of with the

direction that the representation made by the petitioner, appended

with the writ petition as Annexure P-2, dated 08.03.2024, shall be

decided by the competent Authority, in light of the averments made

therein, within a period of twelve weeks from today by passing a

Whether reporters of the local papers may be allowed to see the judgment?

2024:HHC:7920 speaking order. Pending miscellaneous application(s), if any also

.

stand disposed of accordingly.

                                                 (Ajay Mohan Goel)





                                                      Judge
    September 04, 2024
        (narender)




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