Wednesday, 20, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Vidya Devi vs . H.P. Minorities Finance &
2024 Latest Caselaw 16265 HP

Citation : 2024 Latest Caselaw 16265 HP
Judgement Date : 23 October, 2024

Himachal Pradesh High Court

Vidya Devi vs . H.P. Minorities Finance & on 23 October, 2024

Author: Sushil Kukreja

Bench: Sushil Kukreja

Vidya Devi vs. H.P. Minorities Finance & Development Corporation

Cr.Revision No.678 of 2024

23.10.2024 Present: Ms. Uma Manta, Advocate, for the petitioner.

Ms. Shashi Kiran, Advocate, for the respondent.

Cr.Revision No.678 of 2024

Notice. Ms. Shashi Kiran, Advocate, appears and

waives service of notice on behalf of the respondent.

As prayed for, list on 05.12.2023.

In the meantime, records of both the learned

courts below be called for.

Cr.MP No.4307 of 2024

Notice in the aforesaid terms.

By way of instant application, the

applicant/petitioner has prayed for suspension of

sentence.

Heard. The substantive sentence imposed

by learned Additional Chief Judicial Magistrate, Court

No.1, Shimla, District Shimla, H.P. vide judgment of

conviction dated 13.06.2024 and order of sentence

dated 18.06.2024 in Criminal Case No. 968 of 2021,

titled H.P. Minorities Finance and Development

Corporation vs.Vidya Devi and further affirmed by

learned Sessions Judge, Shimla, District Shimla vide judgment dated 10.09.2024 in Criminal Appeal

No.104-S/10 of 2024, titled Vidya Devi vs. H.P.

Minorities Finance and Development Corporation,

shall remain suspended, subject to the applicant's

depositing 30% of compensation amount within a

period of six weeks and furnishing personal bond in

the sum of Rs.50,000/- with one surety in the like

amount to the satisfaction of the trial court within the

same period with condition that the applicant shall

appear in Court, as and when directed and shall

surrender to serve out the sentence imposed, in case

the revision is ultimately dismissed.

The application stands disposed of.

( Sushil Kukreja ) Judge

October 23, 2024 (reena)

DN: C=IN, O=HIGH COURT OF HIMACHAL PRADESH, OU=HIGH COURT OF HIMACHAL PRADESH SHIMLA,

VIRENDER Phone= 3c5f9e29e91dda973d928ffd06d59832d2dd97b9e2898117 bfa738990a0ea7ba, PostalCode=171001, S=Himachal Pradesh, SERIALNUMBER= fed3018c26866cd3d598cb3749b3fb29d4abef4b84983689

BAHADUR d027cb645c9bb134, CN=VIRENDER BAHADUR Reason: I am approving this document Location:

Date: 2024.10.23 14:12:59+05'30' Foxit PDF Reader Version: 2023.2.0

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter