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Pawan Kumar vs State Of Himachal Pradesh And Others
2024 Latest Caselaw 16014 HP

Citation : 2024 Latest Caselaw 16014 HP
Judgement Date : 29 October, 2024

Himachal Pradesh High Court

Pawan Kumar vs State Of Himachal Pradesh And Others on 29 October, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

2024:HHC:10454

IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA CWP No. 1312 of 2024 a/w CWP Nos. 1308, 1419, 1444, 1926, 1928, 1958, 2230, 2313, 2342, 2343, 2500, 2587, 2625, 2630, 3192 and 3202 of 2024 Decided on : 29.10.2024

1. CWP No. 1312 of 2024 Pawan Kumar ...Petitioner Versus State of Himachal Pradesh and others.

...Respondents

2. CWP No. 1308 of 2024 Sushil Kumar ...Petitioner Versus State of Himachal Pradesh and others.

...Respondents

3. CWP No. 1419 of 2024 Rakesh Kumar and others.

...Petitioners Versus State of Himachal Pradesh and others.

...Respondents

Sunil Kumar and others.

...Petitioners Versus State of Himachal Pradesh and others.

...Respondents

2024:HHC:10454

Kulbir Singh and others.

...Petitioners Versus State of Himachal Pradesh and others.

...Respondents

Kamlesh Kumar and others.

...Petitioners Versus State of Himachal Pradesh and others.

...Respondents

Man Singh and others.

...Petitioners Versus State of Himachal Pradesh and others.

...Respondents

Gurnam Singh and others.

...Petitioners Versus State of Himachal Pradesh and others.

...Respondents

Dr. Ravi Dutt and others.

...Petitioners Versus State of Himachal Pradesh and others.

...Respondents

2024:HHC:10454

Munish Kumar and others.

...Petitioners Versus State of Himachal Pradesh and others.

...Respondents

Ravinder Kumar and others.

...Petitioners Versus State of Himachal Pradesh and others.

...Respondents

Surinder Paul and others.

...Petitioners Versus State of Himachal Pradesh and others.

...Respondents

Ashok Kumar ...Petitioner Versus State of Himachal Pradesh and others.

...Respondents

Kul Bhushan ...Petitioner Versus State of Himachal Pradesh and others.

...Respondents

2024:HHC:10454

Ravinder Singh and another.

...Petitioners Versus State of Himachal Pradesh and others.

...Respondents

Poonam Kumari ...Petitioner Versus State of Himachal Pradesh and others.

...Respondents

Lata Devi ...Petitioner Versus State of Himachal Pradesh and others.

...Respondents Coram Hon'ble Mr. Justice Ajay Mohan Goel, Judge Whether approved for reporting?1 For the petitioner(s) : Mr. Yogesh Kumar Chandel, Advocate, for the petitioner(s), in all the petitions.

For the respondents : Mr. Pushpinder Jaswal, Additional Advocate General, for the respondents, in all the petitions.

Ajay Mohan Goel, Judge

1Whether reporters of the local papers may be allowed to see the judgment?

2024:HHC:10454

Learned counsel for the petitioner(s) submits that

the issue raised in these petitions is squarely covered by the

judgment passed by this Court in CWP No. 8148 of 2022, titled

Yashwant Kumar Vs. State of Himachal Pradesh and others

a/w connected matters, decided on 21.03.2024.

2. Therefore, in these circumstances, as the parties

are at ad idem that the issue involved in this petition is squarely

covered by the judgment passed by this Court in CWP No.

8148 of 2022, titled Yashwant Kumar Vs. State of Himachal

Pradesh and others a/w connected matters, decided on

21.03.2024 and these petitions be disposed of with the

direction that the findings so returned by this Court shall mutatis

mutandi applies to this petition also, the same are disposed of

with the direction that the findings returned by this Court in

CWP No. 8148 of 2022, titled Yashwant Kumar Vs. State of

Himachal Pradesh and others a/w connected matters, decided

on 21.03.2024, shall mutatis mutandi apply to these petitions

also and all directions so issued by this Court shall be

construed as having been issued in these petitions also, but of

course, this will be subject to legal rights of the respondents.

2024:HHC:10454

Pending miscellaneous application(s), if any, also stand

disposed of accordingly.

(Ajay Mohan Goel) Judge

October 29, 2024 (Rishi)

 
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