Decided On: 28.10.2024 vs Sanjay Gupta & Ors
2024 Latest Caselaw 15921 HP

Himachal Pradesh High Court

Decided On: 28.10.2024 vs Sanjay Gupta & Ors on 28 October, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

                                                                       2024:HHC:10379

     IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                         COPC No.414 of 2024
                                         in CWP No.7916 of 2023
                                         Decided on: 28.10.2024
Narender Kumar & Ors.                                         ... Petitioners
                Versus
Sanjay Gupta & Ors.                                           ... Respondents
Coram
Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
Whether approved for reporting?1
____________________________________________________                                    _
For the petitioners     :     Mr. Kush Sharma, Advocate.
For the respondents             :        Mr. Sumit Sharma, Deputy Advocate
                                         General.
Ajay Mohan Goel, Judge (Oral)

Learned counsel for the petitioners apprises the Court

that the order in issue now stands complied with.

2. Present proceedings are accordingly closed. Notice

stands discharged.

(Ajay Mohan Goel) Judge October 28, 2024 (Rishi)

Whether reporters of the local papers may be allowed to see the judgment?