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Decided On: 28.10.2024 vs Himachal Pradesh Road Transport & ...
2024 Latest Caselaw 15919 HP

Citation : 2024 Latest Caselaw 15919 HP
Judgement Date : 28 October, 2024

Himachal Pradesh High Court

Decided On: 28.10.2024 vs Himachal Pradesh Road Transport & ... on 28 October, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

                                                                       2024:HHC:10380

     IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                         Execution Petition No.12 of 2024
                                         in CWP No.5954 of 2023
                                         Decided on: 28.10.2024
Roop Singh                                                    ... Petitioner
                Versus
Himachal Pradesh Road Transport & another ... Respondents
Coram
Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
Whether approved for reporting?1
____________________________________________________                                    _
For the petitioner      :     Mr. Ashok Kumar, Advocate.
For the respondents             :        Mr. Dheeraj K. Vashisht, Advocate.
Ajay Mohan Goel, Judge (Oral)

Learned counsel for the parties apprise the Court that

the judgment in issue now stands complied with.

2. Present proceedings are accordingly closed, as satisfied.

Pending miscellaneous applications, if any, stand disposed of.

(Ajay Mohan Goel) Judge October 28, 2024 (Rishi)

Whether reporters of the local papers may be allowed to see the judgment?

 
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