Decided On : 28.10.2024 vs State Of Himachal Pradesh And Others
2024 Latest Caselaw 15907 HP

Himachal Pradesh High Court

Decided On : 28.10.2024 vs State Of Himachal Pradesh And Others on 28 October, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

                                                                                        2024:HHC:10332


         IN THE HIGH COURT OF HIMACHAL PRADESH AT
                                                        SHIMLA
                                                                              CWP No. 12059 of 2024
                                                                              Decided on : 28.10.2024
Sh. Vikram Singh
                                                                                         ...Petitioner
                                                          Versus
State of Himachal Pradesh and others.
                                                                                      ...Respondents
Coram

Hon'ble Mr. Justice Ajay Mohan Goel, Judge
Whether approved for reporting?1
For the petitioner                             :          Ms. Babita Chauhan, Advocate,
                                                          vice Mr. Ashwani Gupta,
                                                          Advocate.
For the respondents :                                     Mr. Rajat Chauhan, Law Officer,
                                                          for respondents No.1 & 2.
                                                          Mr. Rajesh Prakash, Advocate,
                                                          for respondent No.3.
Ajay Mohan Goel, Judge (Oral)

Learned counsel for the petitioner prays for and is

permitted to withdraw the petition. Pending miscellaneous

applications, if any, also stand disposed of.

(Ajay Mohan Goel) Judge

October 28, 2024 (Shivank Thakur) 1Whether reporters of the local papers may be allowed to see the judgment?