Decided On: 28Th October vs State Of H.P. And Others
2024 Latest Caselaw 15874 HP

Himachal Pradesh High Court

Decided On: 28Th October vs State Of H.P. And Others on 28 October, 2024

Bench: Tarlok Singh Chauhan, Chief Justice

2024:HHC:10391

IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA CMP(M) No.1483 of 2024 and Review Petition No.113 of 2024 Decided on: 28th October, 2024 ____________________________________________________________ Pervesh Kumari .....Petitioner

Versus

State of H.P. and others .....Respondents _____________________________________________________________ Coram The Hon'ble Mr. Justice Tarlok Singh Chauhan, Acting Chief Justice

The Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge 1 Whether approved for reporting?

______________________________________________________ For the petitioner: Dr. Lalit Kumar Sharma, Advocate.

For the respondents:              Mr. Anup Rattan, Advocate General
                                  with    Mr.   Rakesh      Dhaulta,
                                  Mr. Pranay Pratap Singh and
                                  Mr.    Govind  Korla,    Additional

Advocates General, for respondents No.1 and 2.

Tarlok Singh Chauhan, Acting Chief Justice (Oral)

Notice. Mr. Govind Korla, learned Additional

Advocate General, appears and waives service of notice on

behalf of respondents No.1 and 2.

Whether reporters of Local Papers may be allowed to see the judgment?

2024:HHC:10391

2. For the reasons given in the application, the delay

of 54 days in filing the review petition is condoned.

3. The application stands disposed of.

Review Petition No.113 of 2024

4. Be registered.

5. Heard. We find no error apparent in the judgment

and order dated 14.05.2024 rendered in LPA No.165 of 2022

and the connected matter.

Accordingly, the review petition is dismissed, so

also the pending miscellaneous application(s), if any.

                                  (Tarlok Singh Chauhan)
                                    Acting Chief Justice



                                   (Jyotsna Rewal Dua)
October 28, 2024                         Judge
     Mukesh