Himachal Pradesh High Court
Pavnesh Kumari vs State Of Himachal Pradesh And Others on 28 October, 2024
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
2024:HHC:10354
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
CWP No. 11567 of 2024
with CWPs No. 11568 of 2024
to 11584 of 2024, CWPs No.
11639 to 11654 and 11656 of
2024 to 11661 of 2024
Decided on: 28.10.2024
CWP No. 11567 of 2024
Pavnesh Kumari ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11568 of 2024
Shanti Devi ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11569 of 2024
Neelam Sharma ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11570 of 2024
Om Prakash Sharma ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11571 of 2024
Aruna Mehra ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
2
2024:HHC:10354
CWP No. 11572 of 2024
Hemant Sharma ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11573 of 2024
Sheela Devi ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11574 of 2024
Bhagwan Singh Baltoo ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11575 of 2024
Prem Dutt Sharma ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11576 of 2024
Kuldeep Singh ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11577 of 2024
Archana Sehgal ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
3
2024:HHC:10354
CWP No. 11578 of 2024
Poonam Gupta ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11579 of 2024
Papendera Rana ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11580 of 2024
Rajesh Kumar Sharma ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11581 of 2024
Lekh Raj ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11582 of 2024
Ravinder Dutt Sharma ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11583 of 2024
Archana Sharma ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
4
2024:HHC:10354
CWP No. 11584 of 2024
Joginder Singh ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11639 of 2024
Mahender Kumar ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11640 of 2024
Anita Nagraik ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11641 of 2024
Ravi Raj Singh ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11642 of 2024
Girija ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11643 of 2024
Susheel Kumar ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
5
2024:HHC:10354
CWP No. 11644 of 2024
Raman Kumar ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11645 of 2024
Abhilasha Punj ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11646 of 2024
Ingla Rawat ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11647 of 2024
Onkar Singh ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11648 of 2024
Asha Chauhan ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11649 of 2024
Sarita Kumari ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
6
2024:HHC:10354
CWP No. 11650 of 2024
Sunil Kumar ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11651 of 2024
Kanta Katoch ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11652 of 2024
Surender Prakash ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11653 of 2024
Babita Thakur ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11654 of 2024
Hukam Chand ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11656 of 2024
Amritanjna Sharma ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
7
2024:HHC:10354
CWP No. 11657 of 2024
Sunila Sood ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11658 of 2024
Jagdev Singh ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11659 of 2024
Yashwant Singh Kalta ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11660 of 2024
Bharti Machhan ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
CWP No. 11661 of 2024
Shashi Kiran ... Petitioner
Versus
State of Himachal Pradesh and others ... Respondents
Coram
Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
Whether approved for reporting?1
_____________________________________________________
For the petitioner(s) : Mr. Davinder Chauhan Jaita,
1
Whether reporters of the local papers may be allowed to see the judgment?
8
2024:HHC:10354
Advocate for the petitioner(s) in all the
petitions.
For the respondents : Mr. Anup Rattan, Advocate General
with Mr. Pushpender Jaswal,
Additional Advocate General in all the
petitions.
Ajay Mohan Goel, Judge (Oral)
Notice. Mr. Pushpender Jaswal, learned Additional
Advocate General, accepts notice on behalf of the respondents in all
the petitions.
2. As the same and similar issue is involved in all these
petitions, therefore, the same are being disposed of by way of a
common order.
3. As prayed for, these writ petitions are disposed of with
the direction that let the representation(s) filed the petitioner(s),
appended with each petition as Annexure P-1, be decided by the
competent Authority, within a period of six weeks from today, in
light of the averments made therein as well as the judgment(s) being
relied upon by the petitioner(s), by passing a speaking order, in
accordance with law. Pending miscellaneous application(s), if any,
also stand disposed of accordingly.
(Ajay Mohan Goel)
Judge
October 28, 2024
(narender)
